Dr. Subhanarayan vs State Of Orissa
2024 Latest Caselaw 10291 Ori

Orissa High Court

Dr. Subhanarayan vs State Of Orissa on 20 June, 2024

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   CRLA No.21 of 2006

                                     Dr. Subhanarayan                ....       Appellant
                                     Mohapatra

                                                               Mr. A.K. Baral, Advocate

                                                          -versus-

                                     State of Orissa                 ....     Respondent

Mr. M.S.Rizvi, ASC

CORAM:

JUSTICE SIBO SANKAR MISHRA

Order ORDER No. 20.06.2024

12. 1. Heard Mr. Baral, learned counsel for the appellant and Mr. Rizvi, learned Addl. Standing Counsel for the respondent-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

Location: High Court of Orissa, Cuttack.