Saritarani Prusty vs State Of Odisha & Others .... Opp. ...
2024 Latest Caselaw 10145 Ori

Orissa High Court

Saritarani Prusty vs State Of Odisha & Others .... Opp. ... on 18 June, 2024

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) No. 386 of 2013

                     Saritarani Prusty                              ....             Petitioner
                                                                             Represented by
                                                                   Mr. S.S.Das, Sr. Advocate

                                                   - Versus -
                     State of Odisha & Others                        ....       Opp. Parties
                                                                             Represented by
                                                                            Additional Govt.
                                                                                   Advocate

                             CORAM:
                                   JUSTICE SASHIKANTA MISHRA

                                                  ORDER

18.06.2024

Order No. 1. This matter is taken up through hybrid mode.

16. . 2. Hearing concluded, judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

Deepak