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Bijaya Kumar Naik @ Jharia vs State Of Orissa .... Opp. Party
2024 Latest Caselaw 10141 Ori

Citation : 2024 Latest Caselaw 10141 Ori
Judgement Date : 18 June, 2024

Orissa High Court

Bijaya Kumar Naik @ Jharia vs State Of Orissa .... Opp. Party on 18 June, 2024

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLREV No.315 of 2011

                                      Bijaya Kumar Naik @ Jharia         ....       Petitioner
                                      @ Bijaya Naik

                                                               Mr. Prasanna Kumar Mishra,
                                                                                Advocate

                                                              -versus-

                                      State of Orissa                    ....      Opp. Party

                                                                      Mr. B.K. Ragada, AGA

                                  CORAM:

                                                JUSTICE SIBO SANKAR MISHRA
      Order                                                   ORDER
       No.                                                  18.06.2024
         08.                   1.           Heard Mr. Prasanna Kumar Mishra, learned

counsel appearing for the petitioner and Mr. B.K. Ragada, learned Addl. Government Advocate appearing for the opposite party-State.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge

subhasisHigh Court of Orissa, Cuttack.

 
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