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Ranjit Mohanty vs Sarmistha Pattnaik And
2024 Latest Caselaw 10012 Ori

Citation : 2024 Latest Caselaw 10012 Ori
Judgement Date : 4 June, 2024

Orissa High Court

Ranjit Mohanty vs Sarmistha Pattnaik And on 4 June, 2024

Bench: M.S. Sahoo, Murahari Sri Raman

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No.197 of 2024

                  Ranjit Mohanty                       ....            Appellant

                                                 Mr. P.K. Mohanty, Advocate

                                      -versus-
                  Sarmistha Pattnaik and       ....                  Respondents
                  another

                                                    Mr. Biplab Mohanty, AGA


                            CORAM:
                THE HON'BLE MR. JUSTICE M.S. SAHOO
                                AND
            THE HON'BLE MR. JUSTICE MURAHARI SRI RAMAN

                                       ORDER

04.06.2024

Order No. Hybrid Mode

01. 1. The appellant-husband/father being aggrieved by a judgment dated 11.04.2024 passed by the learned Judge, Family Court, Puri in C.P. No.65 of 2021 allowing the petition filed by the wife and daughter of the appellant under Section 18 of the Hindu Adoption and Maintenance Act by granting maintenance to the respondents herein (wife and daughter of the appellant).

2. Learned counsel for the appellant submits that the learned Judge, Family Court, Puri has not considered the capacity of the appellant to pay such maintenance and the finding given by the learned

Judge, Family Court, Puri is contrary to the materials on record.

3. Issue notice to the respondents by registered/speed post with A.D. Requisites be filed within seven working days. Notice be issued fixing a early returnable date.

4. Call for the LCR (scanned copy).

5. List this matter before the assigned Bench in the week commencing 01.07.2024.

1. Issue notice as above.

2. Accepts one set of process fee.

(M.S. Sahoo) Vacation Judge

(M.S. Raman) Vacation Judge

MRS/Laxmikant

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Jun-2024 18:31:44

 
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