Lambu Besra vs State Of Odisha
2024 Latest Caselaw 88 Ori

Orissa High Court

Lambu Besra vs State Of Odisha on 2 January, 2024

Bench: D.Dash, G.Satapathy

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   JCRLA No.23 of 2013
                           Lambu Besra                    ...                       Appellant
                                                                Mr. Sk. Zafarulla, Advocate
                                                       -versus-

                           State of Odisha                     ...                     Respondent
                                                                         Mrs. S. Pattanaik, AGA
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

02.01.2024 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. Sk. Zafarulla, learned counsel for the Appellant and Mrs. S. Pattanaik, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Location: High Court of Orissa