Dabur India Ltd vs Union Of India & Ors. .... Opposite ...
2024 Latest Caselaw 569 Ori

Orissa High Court

Dabur India Ltd vs Union Of India & Ors. .... Opposite ... on 10 January, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.34164 of 2023

                                  Dabur India Ltd., New Delhi     ....        Petitioner(s)
                                                         Mr. Durga Prasad Nanda, Sr. Adv.
                                                                     along with associates
                                                         -versus-
                                  Union of India & Ors.                ....     Opposite Party(s)

                                                            Mr. Prasanna Kumar Parhi, DSGI
                                                                Mr. Ch. Satyajit Misra, AGA
                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                         ORDER
             No.                                          10.01.2024

06. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment / order is reserved.

4. Interim order passed earlier shall continue till

pronouncement of the judgment.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 12-Jan-2024 10:44:26