Tukuna Behera vs Madhusmita Muduli @ Puspalata
2024 Latest Caselaw 567 Ori

Orissa High Court

Tukuna Behera vs Madhusmita Muduli @ Puspalata on 10 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  MATA No. 5 of 2024


            Tukuna Behera                           ....             Appellant

                                              Mr. Basudev Pujari, Advocate
                                        -versus-

            Madhusmita Muduli @ Puspalata           ....           Respondent
            Behera




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE M.S. SAHOO


                                        ORDER

10.01.2024 Order No.

1. 1. Mr. Pujari, learned advocate appears on behalf of appellant-

husband and submits, his client is aggrieved by judgment dated 7th

December, 2023 made by the family Court dismissing the petition of

his client for dissolution of the marriage. The appeal has been filed in

time.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court record be called for.

// 2 //

3. List on 7th February, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks

Designation: PERSONAL ASSISTANT