Rina Behera vs State Of Odisha & Ors. .... Opposite ...
2024 Latest Caselaw 564 Ori

Orissa High Court

Rina Behera vs State Of Odisha & Ors. .... Opposite ... on 10 January, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.26070 of 2023

                                  Rina Behera                         ....       Petitioner(s)
                                                               Mr. Asmiya Ranjan Majhi, Adv.
                                                            -versus-
                                  State of Odisha & Ors.                ....     Opposite Party(s)

                                                                Mr. Dhananjaya Munda, AGA
                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                          ORDER
             No.                                           10.01.2024

05. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment / order is reserved.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa Date: 12-Jan-2024 10:44:26