Sandhyarani Sinha @ Ray vs Debarchan Ray Chudamani
2024 Latest Caselaw 546 Ori

Orissa High Court

Sandhyarani Sinha @ Ray vs Debarchan Ray Chudamani on 10 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 25 of 2019


            Sandhyarani Sinha @ Ray                 ....             Appellant
            Chudamani

                                              Mr. S. Chakravarty, Advocate
                                        -versus-

            Debarchan Ray Chudamani                 ....           Respondent



                                               Mr. Arpit Sarangi, Advocate


                     CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE M.S. SAHOO


                                        ORDER

10.01.2024 Order No.

14. 1. Mr. Chakravarty, learned advocate appears on behalf of

appellant-wife and draws attention to order dated 27th October, 2022

of coordinate Bench requiring his client to file affidavit stating that if

permanent alimony is granted to her, she will not pursue her claim for

maintenance under section 125 in Code of Criminal Procedure, 1973.

On query from Court he submits, his client expects there be direction

for permanent alimony at ₹10,00,000/-.

// 2 //

2. Mr. Sarangi, learned advocate appears on behalf of respondent-

husband and submits, by impugned judgment dated 18 th January, 2019

the marriage was dissolved but no permanent alimony was directed.

His client has undergone kidney transplant and he is unable to do

strenuous work. He is leading hand to mouth existence. At best he can

pay ₹1,00,000/- as permanent alimony.

3. On query from Court he submits, appellant-wife had initiated

false criminal cases against his client. Upon being acquitted he had

filed for divorce on ground of cruelty.

4. Lower Court record is available. Parties are to get ready.

5. List on 7th February, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Sks

Designation: PERSONAL ASSISTANT