Tapan Kumar Pradhan @ Tapan vs State Of Odisha And Another .... ...
2024 Latest Caselaw 523 Ori

Orissa High Court

Tapan Kumar Pradhan @ Tapan vs State Of Odisha And Another .... ... on 9 January, 2024

Author: A.K. Mohapatra

Bench: A.K. Mohapatra

                       IN THE HIGH COURT OF ORISSA AT CUTTACK


                                     W.P.(C) No.15879 of 2019

                      Tapan Kumar Pradhan @ Tapan          ....           Petitioner
                      Pradhan
                                                       Mr.Manas Chand, Advocate

                                                -versus-

                      State of Odisha and another          ....     Opposite Parties
                                                                Mr.P.C.Das, A.S.C.

                                             CORAM:

                                 JUSTICE A.K. MOHAPATRA

                                                 ORDER

Order No.                                      09.01.2024
    6.           1.      This matter is taken up through Hybrid Arrangement (Virtual
                 /Physical Mode).

2. List this matter next week as requested by the learned Additional Standing Counsel appearing for the State to enable him to examine the judgment supplied by the learned counsel for the Petitioner.

( A.K. Mohapatra ) Judge RKS

Location: High Court of Orissa