Gramadevati Jagulai vs Hindu Public & Others
2024 Latest Caselaw 522 Ori

Orissa High Court

Gramadevati Jagulai vs Hindu Public & Others on 9 January, 2024

Author: V. Narasingh

Bench: V. Narasingh

                                              IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                     MSA No.1 of 2022

                                        Gramadevati Jagulai                     ....                 Appellant
                                        Thakurani Bije Nijigaon &
                                        another
                                                                                     Mr. C. Khatua, Advocate
                                                                         -versus-

                                        Hindu Public & others                   ....               Respondents




                                                             CORAM: JUSTICE V. NARASINGH

                                                                       ORDER

09.01.2024 Order No.

01. 1. Mr. Khatua, learned counsel appearing on behalf of the counsel on record, seeks three weeks time to file deficit court fees, certified copy of the impugned judgment and other defects pointed out by the S.R.

2. Accordingly, list this matter on 6.2.2024.

(V. NARASINGH) Judge PKS

Signed by: PRADEEP KUMAR SWAIN Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: Orissa High Court, Cuttack Date: 09-Jan-2024 18:21:08