Nirupama Suna @ Mallik vs Rohitaswa Mallick
2024 Latest Caselaw 521 Ori

Orissa High Court

Nirupama Suna @ Mallik vs Rohitaswa Mallick on 9 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     MATA No.333 of 2023

                             Nirupama Suna @ Mallik                   ....                        Appellant
                                                                              Mr. J. K. Panda, Advocate
                                                                -versus-
                             Rohitaswa Mallick                        ....                   Respondent

                                                                                Mr. P. Panda, Advocate
                             CORAM:
                                             JUSTICE ARINDAM SINHA
                                             JUSTICE M.S. SAHOO
                                                            ORDER

09.01.2024 Order No.

03. 1. Mr. P. P. Panda, learned advocate appears on behalf of respondent-husband and prays for adjournment. Mr. J. K. Panda, learned advocate appears on behalf of appellant-wife and opposes the prayer for adjournment. He submits, by impugned judgment dated 29th July, 2023 of the family Court, the marriage was dissolved without permanent alimony.

2. Adjournment granted is peremptory.

3. List on 30th January, 2024.

( Arindam Sinha ) Judge

( M. S. Sahoo ) Judge

Signed by: PRASANT KUMAR SAHOO Prasant Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 09-Jan-2024 17:39:10