Rakesh Kumar Swain vs State Of Odisha And Others
2024 Latest Caselaw 520 Ori

Orissa High Court

Rakesh Kumar Swain vs State Of Odisha And Others on 9 January, 2024

Bench: B.R. Sarangi, Murahari Sri Raman

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.A. No.1584 of 2022


                  Rakesh Kumar Swain                               ...             Appellant
                                                                   Mr. S. Mallik, Advocate
                                                       -versus-
                  State of Odisha and others                        ...         Respondents
                                                     Mr. R.N. Mishra, Addl. Govt. Advocate

                  CORAM:
                  ACTING CHIEF JUSTICE DR. B.R. SARANGI
                  MR. JUSTICE MURAHARI SRI RAMAN
                                                       ORDER

Order No. 09.01.2024

06. 1. Mr. R. N. Mishra, learned Addl. Government Advocate for the State-Respondents sought for time to examine the judgments cited by the petitioner vide order dated 20.11.2023 and 11.12.2023. Today again he seeks further time.

2. Call this matter after two weeks.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

Location: High Court of Orissa, Cuttack.