Dr. Jami Srinivas Kumar vs Jami Deepanjali
2024 Latest Caselaw 490 Ori

Orissa High Court

Dr. Jami Srinivas Kumar vs Jami Deepanjali on 9 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  MATA No.125 of 2018

            Dr. Jami Srinivas Kumar                   ....           Appellant

                                                  Mr. M.K. Mohanty, Advocate
                                        -versus-

            Jami Deepanjali                           ....         Respondent

                                                      Ms. P. Naidu, Advocate

                    CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE M.S. SAHOO
                                         ORDER

09.01.2024 Order No.

04. 1. Mr. Mohanty, learned advocate appears on behalf of appellant-

husband and submits, his client is aggrieved by judgment dated 26th

February, 2018 of the family Court dismissing his client's petition for

dissolution of the marriage. His client has filed another appeal (MATA

no.60 of 2018) being aggrieved by the common judgment decreeing

maintenance. He submits further, respondent-wife has filed appeal

(MATA no.23 of 2019) also against the common judgment on

quantum of maintenance. Three appeals are ready for hearing. He

wants to press his client's appeal against dismissing the petition for

dissolution of the marriage, first.

// 2 //

2. Ms. Naidu, learned advocate appears on behalf of respondent-

wife and submits, she will be pressing her client's appeal regarding

quantum of maintenance.

3. Lower Court record in respect of appeal filed by respondent-

wife has been produced while record in respect of the husband's

petition for dissolution of the marriage is not here.

4. The LCR in respect of CP no.1 of 2013 be produced for

hearing of the appeals.

5. List on 6th February, 2024.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Jyoti

Designation: Junior Stenographer

Location: HIGH COURT OF ORISSA Date: 09-Jan-2024 17:25:47