Chitaranjan Prusty vs Priyattama Prusty @ Patra
2024 Latest Caselaw 488 Ori

Orissa High Court

Chitaranjan Prusty vs Priyattama Prusty @ Patra on 9 January, 2024

Bench: Arindam Sinha, M.S. Sahoo

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    MATA No.41 of 2023

            Chitaranjan Prusty                      ....                        Appellant
                                                            Mr. A. Agarwal, Advocate
                                             -versus-
            Priyattama Prusty @ Patra               ....                     Respondent


            CORAM:
                          JUSTICE ARINDAM SINHA
                          JUSTICE M.S. SAHOO
                                          ORDER

09.01.2024

MATA No.41 of 2023 and I.A. no. of 2024 Order No.

03. 1. Mr. Agarwal, learned advocate appears on behalf of appellant-

husband and files application with prayer to effect that there be

production of additional evidence in the appeal.

2. It appears from order dated 3rd November, 2023 that the appeal

was listed for hearing on presumption of good service. However,

appellant-husband wanting to produce additional evidence must be

required to serve the application on respondent-wife.

3. Registry is directed to number the application. Appellant will put

in requisites for issuance of notice along with this order on the application

// 2 //

to respondent-wife at her address mentioned in impugned judgment dated

2nd January, 2023. The notice be issued by registered/speed post with

A.D. Appellant will put in requisites.

4. List on 6th February, 2024.

( Arindam Sinha ) Judge

( M. S. Sahoo ) Judge

Prasant

Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: Orissa High Court Date: 09-Jan-2024 17:39:10