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Nagendra Kumar Singha And Others vs State Of Odisha And Others .... Opposite ...
2024 Latest Caselaw 458 Ori

Citation : 2024 Latest Caselaw 458 Ori
Judgement Date : 9 January, 2024

Orissa High Court

Nagendra Kumar Singha And Others vs State Of Odisha And Others .... Opposite ... on 9 January, 2024

Author: B. P. Routray

Bench: B. P. Routray

       IN THE HIGH COURT OF ORISSA AT CUTTACK

W.P.(C) Nos.28027 of 2023, 28895 of 2023, 29196 of 2023,
29736 of 2023, 29766 of 2023, 29933 of 2023, 30099 of 2023,
30713 of 2023, 30853 of 2023, 30970 of 2023, 31005 of 2023,
31010 of 2023, 31013 of 2023, 31015 of 2023, 31605 of 2023,
32607 of 2023, 32785 of 2023, 32952 of 2023, 33495 of 2023,
34246 of 2023, 34588 of 2023, 35027 of 2023, 35412 of 2023,
35684 of 2023, 36296 of 2023, 36298 of 2023, 36745 of 2023,
36746 of 2023, 37494 of 2023, 37495 of 2023, 37496 of 2023,
37681 of 2023, 37700 of 2023, 37710 of 2023, 38055 of 2023,
38102 of 2023, 38317 of 2023, 39304 of 2023, 40589 of 2023,
41505 of 2023 & 39592 of 2023.

In W.P.(C) No.28027 of 2023
Nagendra Kumar Singha and others        ....         Petitioners
                              Mr. P. Acharya, Senior Advocate
                           -versus-
State of Odisha and others              .... Opposite Parties
                                       Mr. S.P. Panda, A.G.A.
In W.P.(C) No.28895 of 2023
Deba Kumar Dey and others                ....         Petitioners
                              Mr. A. Pattnaik, Senior Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
                                       Mr. S.P. Panda, A.G.A.
In W.P.(C) No.29196 of 2023
Rabinarayan Pradhan and others          ....         Petitioners
                              Mr. P. Acharya, Senior Advocate
                           -versus-
State of Odisha and others              .... Opposite Parties
                                       Mr. S.P. Panda, A.G.A.
In W.P.(C) No.29736 of 2023
Jyotsna Rani Behera and others              ....        Petitioners
                                        Mr. A.R. Panda, Advocate
                             -versus-
State of Odisha and others                 .... Opposite Parties
                                          Mr. S.P. Panda, A.G.A.


                                                       Page 1 of 8
 In W.P.(C) No.29766 of 2023
Brajendra Kumar Panda and others             ....         Petitioners
                                             Mr. K. Rath, Advocate
                             -versus-
State of Odisha and others                   .... Opposite Parties
                                            Mr. S.P. Panda, A.G.A.
In W.P.(C) No.29933 of 2023
Chitta Ranjan Pradhan                       ....           Petitioner
                                          Mr. S.K. Dalai, Advocate
                             -versus-
State of Odisha and others                   .... Opposite Parties
                                            Mr. S.P. Panda, A.G.A.
In W.P.(C) No.30099 of 2023
Sulochana Mallick                            ....          Petitioner
                                           Mr. G.K. Rath, Advocate
                             -versus-
State of Odisha and others                   .... Opposite Parties
                                            Mr. S.P. Panda, A.G.A.
In W.P.(C) No.30713 of 2023
Pradeep Kumar Bal and others                 ....          Petitioners
                                        Mr. C.R. Pattnaik, Advocate
                             -versus-
State of Odisha and others                   .... Opposite Parties
                                            Mr. S.P. Panda, A.G.A.
In W.P.(C) No.30853 of 2023
Kedar Sahu and others                       ....          Petitioners
                                          Mr. J.K. Majhi, Advocate
                             -versus-
State of Odisha and others                   .... Opposite Parties
                                            Mr. S.P. Panda, A.G.A.
In W.P.(C) No.30970 of 2023
Bibhuti Bhusan Nath and others               ....          Petitioners
                                          Mr. A. Pattnaik, Advocate
                             -versus-
State of Odisha and others                   .... Opposite Parties
                                            Mr. S.P. Panda, A.G.A.


                                                         Page 2 of 8
 In W.P.(C) No.31005 of 2023
Jasomati Behera                            ....          Petitioner
                                         Mr. A. Mishra, Advocate
                             -versus-
State of Odisha and others                 .... Opposite Parties
                                          Mr. S.P. Panda, A.G.A.
In W.P.(C) No.31010 of 2023
Amit Kumar Nayak                           ....          Petitioner
                                         Mr. A. Mishra, Advocate
                             -versus-
State of Odisha and others                 .... Opposite Parties
                                          Mr. S.P. Panda, A.G.A.
In W.P.(C) No.31013 of 2023
Gitanjali Sethi                            ....          Petitioner
                                         Mr. A. Mishra, Advocate
                             -versus-
State of Odisha and others                 .... Opposite Parties
                                          Mr. S.P. Panda, A.G.A.
In W.P.(C) No.31015 of 2023
Duryodhan Mohanty                          ....          Petitioner
                                         Mr. A. Mishra, Advocate
                             -versus-
State of Odisha and others                 .... Opposite Parties
                                          Mr. S.P. Panda, A.G.A.
In W.P.(C) No.31605 of 2023
Ajay Kumar Samal and others                ....          Petitioners
                                        Mr. A. Pattnaik, Advocate
                             -versus-
State of Odisha and others                 .... Opposite Parties
                                          Mr. S.P. Panda, A.G.A.
In W.P.(C) No.32607 of 2023
Brajendra Kumar Panda                   ....          Petitioner
                              Mr. P. Acharya, Senior Advocate
                           -versus-
State of Odisha and others              .... Opposite Parties
                                       Mr. S.P. Panda, A.G.A.

                                                       Page 3 of 8
 In W.P.(C) No.32785 of 2023
Nirupama Nayak and others                   ....        Petitioners
                                        Mr. M.R. Nayak, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.32952 of 2023
Jitendra Swain and others               ....         Petitioners
                                Mr. D.R. Mohapatra, Advocate
                           -versus-
State of Odisha and others              .... Opposite Parties
                                       Mr. S.P. Panda, A.G.A.
In W.P.(C) No.33495 of 2023
Lipika Mallick                             ....          Petitioner
                                         Mr. A. Mishra, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.34246 of 2023
Antaryami Pati and others                ....         Petitioners
                                 Mr. J.K. Mohapatra, Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
                                        Mr. S.P. Panda, A.G.A.
In W.P.(C) No.34588 of 2023
Bijaya Kumar Dalabehera                     ....          Petitioner
                                        Mr. P.K. Mishra, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.35027 of 2023
Jyotsna Rani Das and others                ....         Petitioners
                                         Mr. A.K. Rout, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
                                                        Page 4 of 8
 In W.P.(C) No.35412 of 2023
Mahendra Kumar Mohapatra and               ....         Petitioners
another
                                        Mr. G.K. Rath, Advocate
                             -versus-
State of Odisha and others                .... Opposite Parties
                                         Mr. S.P. Panda, A.G.A.
In W.P.(C) No.35684 of 2023
Sasmita Majhi and others                ....         Petitioners
                                   Mr. B. Mahapatra, Advocate
                           -versus-
State of Odisha and others              .... Opposite Parties
                                       Mr. S.P. Panda, A.G.A.
In W.P.(C) No.36296 of 2023
Amarendra Ranasingh                       ....           Petitioner
                                        Mr. S.K. Dalai, Advocate
                             -versus-
State of Odisha and others                .... Opposite Parties
                                         Mr. S.P. Panda, A.G.A.
In W.P.(C) No.36298 of 2023
Galua G.P. and others                     ....          Petitioners
                                        Mr. S.K. Dalai, Advocate
                             -versus-
State of Odisha and others                .... Opposite Parties
                                         Mr. S.P. Panda, A.G.A.
In W.P.(C) No.36745 of 2023
Soran Gram Panchayat and others           ....          Petitioners
                                        Mr. S.K. Dalai, Advocate
                             -versus-
State of Odisha and others                .... Opposite Parties
                                         Mr. S.P. Panda, A.G.A.
In W.P.(C) No.36746 of 2023
Jyotsna Behera                            ....           Petitioner
                                        Mr. S.K. Dalai, Advocate
                             -versus-
State of Odisha and others                .... Opposite Parties
                                         Mr. S.P. Panda, A.G.A.
                                                       Page 5 of 8
 In W.P.(C) No.37494 of 2023
Malaya Kumar Jena and others                ....         Petitioners
                                        Mr. P.P. Behera, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.37495 of 2023
Kamadeva Rautara and others                 ....         Petitioners
                                        Mr. P.P. Behera, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.37496 of 2023
Sanjukta Maharana and another               ....         Petitioners
                                        Mr. P.P. Behera, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.37681 of 2023
Ganesh Chandra Sahu and others             ....          Petitioners
                                        Mr. S. Senapati, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.37700 of 2023
Partha Behera and others                 ....         Petitioners
                                   Mr. S. Pattanayak, Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
                                        Mr. S.P. Panda, A.G.A.
In W.P.(C) No.37710 of 2023
Magi Behera                                 ....          Petitioner
                                        Mr. P.K. Mishra, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.

                                                        Page 6 of 8
 In W.P.(C) No.38055 of 2023
Badajhara Gram Panchayat                   ....          Petitioner
                                        Mr. P.S. Nayak, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.38102 of 2023
Ruquia Parveen and Others                ....         Petitioners
                                  Mr. P. Acharya, Sr. Advocate
                           -versus-
State of Odisha and others               .... Opposite Parties
                                        Mr. S.P. Panda, A.G.A.
In W.P.(C) No.38317 of 2023
Jayapura Kateni Gram Panchayat             ....          Petitioner
                                        Mr. P.S. Nayak, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.
In W.P.(C) No.39304 of 2023
Biranchi Kumar Dalapati and Others      ....         Petitioners
                                    Mr. P.K. Mishra, Advocate
                           -versus-
State of Odisha and others              .... Opposite Parties
                                       Mr. S.P. Panda, A.G.A.
In W.P.(C) No.40589 of 2023
Jayanta Kumar Singh and Others             ....          Petitioners
                                        Mr. S. Senapati, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.

In W.P.(C) No.41505 of 2023
Sasmita Bhoi                                ....          Petitioner
                                        Mr. P.K. Mishra, Advocate
                             -versus-
State of Odisha and others                  .... Opposite Parties
                                           Mr. S.P. Panda, A.G.A.



                                                        Page 7 of 8
                        In W.P.(C) No.39592 of 2023
                       Shashikanta Duduka and Others               ....         Petitioners
                                                                 Mr. A.K. Rout, Advocate
                                                      -versus-
                       State of Odisha and others                  .... Opposite Parties
                                                                  Mr. S.P. Panda, A.G.A.

                                       CORAM:
                                       JUSTICE B. P. ROUTRAY

                                                    ORDER

9.1.2024 Order No.

05. 1. Heard further learned counsels for respective parties.

2. Hearing concluded.

3. Judgment reserved.

( B.P. Routray) Judge

M.K. Panda

Designation: Personal Assistant

Location: OHC, Cuttack Date: 11-Jan-2024 14:47:15

 
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