Ghanshyam Kuanr And Others vs Natabar Sethi And Another
2024 Latest Caselaw 304 Ori

Orissa High Court

Ghanshyam Kuanr And Others vs Natabar Sethi And Another on 5 January, 2024

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     S.A. No.182 of 1999

                                    Ghanshyam Kuanr and others       ....              Appellant(s)
                                                                            Mr.B.N.Bhuyan,Adv.
                                                                           Mr.S.S.Mohapatra,Adv.
                                                                -versus-

                                    Natabar Sethi and another        ....             Respondent(s)

                                                                           Mr.R.K.Mohanty,Sr.Adv.
                                                                           Ms.S.Mohanty,Adv.


                                             CORAM:
                                             JUSTICE ANANDA CHANDRA BEHERA
                                                            ORDER

              Order No.                                   05.01.2024
                   13.              1.     This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Hearing concluded. Judgment stands reserved.

(A.C. Behera) Judge Utkalika

Designation: Junior Stenographer

Location: High Court of Orissa Date: 09-Jan-2024 16:50:53