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Prahallad Sahoo vs Janardan Sahoo
2024 Latest Caselaw 160 Ori

Citation : 2024 Latest Caselaw 160 Ori
Judgement Date : 3 January, 2024

Orissa High Court

Prahallad Sahoo vs Janardan Sahoo on 3 January, 2024

Author: D.Dash

Bench: D.Dash

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     R.S.A. No.334 of 2022

                                   Prahallad Sahoo                         ....          Appellant
                                                                            Mr.B. Rath, Advocate

                                                               -versus-
                                   Janardan Sahoo                          ....        Respondent



                                             CORAM:
                                             JUSTICE D.DASH

                                                               ORDER
                  Order                                       03.01.2024
                  No.

                        03.        1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr. B. Rath, learned counsel for the Appellant in the matter of hearing on admission.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Designation: Junior Stenographer

 
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