Bishnu Charan Pradhan vs Jyoti Sahu
2024 Latest Caselaw 148 Ori

Orissa High Court

Bishnu Charan Pradhan vs Jyoti Sahu on 3 January, 2024

Bench: Arindam Sinha, M.S.Sahoo

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   MATA No.215 of 2022

                           Bishnu Charan Pradhan                    ....                         Appellant
                                                                               Mr. M. Sinha, Advocate
                                                              -versus-
                           Jyoti Sahu                               ....                    Respondent

                                                                       Mr. D. P. Dhalsamanta, Advocate
                           CORAM:
                                           JUSTICE ARINDAM SINHA
                                           JUSTICE M.S.SAHOO
                                                           ORDER

03.01.2024 Order No.

06. 1. Mr. Sinha, learned advocate appears on behalf of appellant-

husband. He submits, his client had preferred this appeal against judgment dated 29th September, 2022 of the family Court dismissing his civil proceeding for dissolution of marriage. He has since had a change of mind and does not want to prosecute the appeal.

2. Mr. Dhalsamanta, learned advocate appears on behalf of respondent-wife.

3. In view of aforesaid the appeal is dismissed.

( Arindam Sinha ) Judge

( M. S. Sahoo )

Signed by: PRASANT KUMAR SAHOO Designation: Personal Assistant Reason: Authentication Location: OrissaPrasant/Gs High Court Date: 03-Jan-2024 17:38:32