Sibanjali Badhai vs Commandant 38-Bn
2024 Latest Caselaw 133 Ori

Orissa High Court

Sibanjali Badhai vs Commandant 38-Bn on 3 January, 2024

Author: V. Narasingh

Bench: V. Narasingh

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          W.P.(C) No. 4345 of 2014

                                    Sibanjali Badhai                       ....              Petitioner

                                                                     Smt. Prativa Mishra, Advocate

                                                                  -versus-

                                    Commandant 38-BN, CRPF                 ....       Opposite Parties
                                     & Others
                                                                                Mr. P.P. Behera, CGC


                                                       CORAM: JUSTICE V. NARASINGH
                                                                ORDER

03.01.2024 Order No.

36. 1. This matter is listed today under the heading "To be mentioned" for certain clarification.

2. Heard learned counsel Smt. Prativa Mishra for the Petitioner and learned C.G.C., Mr. P.P. Behera for the Opposite Parties.

3. English translated copy of the Enquiry Report submitted by the learned C.G.C., Mr. Behera is taken on record. Copy thereof has been served on the learned counsel for the Petitioner.

4. Hearing is concluded and the judgment is reserved.

(V. NARASINGH) Judge Ayesha

Designation: Junior Stenographer

Location: High Court of Orissa Date: 04-Jan-2024 19:32:31