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Prangya Paramita Harichandan vs Orissa University Of Agriculture And
2024 Latest Caselaw 130 Ori

Citation : 2024 Latest Caselaw 130 Ori
Judgement Date : 3 January, 2024

Orissa High Court

Prangya Paramita Harichandan vs Orissa University Of Agriculture And on 3 January, 2024

Bench: B.R. Sarangi, Murahari Sri Raman

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.A. No.629 of 2023
             Prangya Paramita Harichandan                   .....                                Appellant
                                                                                Ms. S. Patnaik, Advocate
                                                  Vs.
             Orissa University of Agriculture and .....                  Respondents
             Technology, Bhubaneswar &
             Others
                           CORAM:
                                   ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                   MR. JUSTICE MURAHARI SRI RAMAN

                                                                ORDER

03.01.2024

Order No. This matter is taken up by hybrid mode.

2. In compliance of the order dated 08.11.2023, Ms. S. Patnaik, learned counsel appearing for the Appellant relies upon the judgment of the apex Court in Saurav Yadav and others v. State of Uttar Pradesh and Others, (2021) 4 SCC 542.

3. As it appears, the aforesaid judgment is relating to the case of the State of Utter Pradesh and the rules applicable to that state. In course of hearing, this Court called upon learned counsel appearing for the Appellant to show as to whether the rules of the State of Odisha has given any leverage that if the woman candidate to the Post of Un-reserved category is not available, the said post can be filled up by an woman candidate belonging to SEBC category or not.

4. Learned counsel appearing for the Appellant seeks further time to examine the same and assist this Court.

5. Put up this matter after two weeks.

(DR. B.R. SARANGI)

LaxmikantMOHAPATRA Designation: SENIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK (M.S. RAMAN) Date: 04-Jan-2024 10:48:12 JUDGE

 
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