Arvind Agrawal vs Anchal Agrawal .... Opposite Parties
2024 Latest Caselaw 125 Ori

Orissa High Court

Arvind Agrawal vs Anchal Agrawal .... Opposite Parties on 3 January, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLREV No.619 of 2023

                              Arvind Agrawal                        ....       Petitioner(s)
                                                                    Mr. Anirudha Das, Adv.
                                                        -versus-
                             Anchal Agrawal                         ....   Opposite Parties

                                       CORAM:
                                       DR. JUSTICE S.K. PANIGRAHI
                                                        ORDER

         Order                                         03.01.2024
         No.

01. 1. This matter is taken up through hybrid arrangement.

2. In filing this CRLREV, the Petitioner has not only

challenged the judgment and order dated 11.10.2023 passed

by the learned District and Sessions Judge, Sambalpur in

Criminal Appeal No.09 of 2023, but has also challenged the

order dated 06.05.2023 passed by the leaned J.M.F.C,

Sambalpur in CMC (DV) Case No.303/2017.

3. Heard.

4. Admit.

5. Issue notice.

6. Call for the L.C.R.

7. Issue notice to the Opposite Party by Regd. Post with

A.D./Speed Post making it returnable by 29th January, 2024.

Requisites shall be filed within three working days hence.

Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa

Date: 04-Jan-2024 17:38:11 P.T.O // 2 //

8. List this matter on 30th January, 2024.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa