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Sayeeda Khatoon @ Khatun vs Imran Parwez & Ors. .... Opposite ...
2024 Latest Caselaw 113 Ori

Citation : 2024 Latest Caselaw 113 Ori
Judgement Date : 3 January, 2024

Orissa High Court

Sayeeda Khatoon @ Khatun vs Imran Parwez & Ors. .... Opposite ... on 3 January, 2024

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 CRLREV No.641 of 2023

                              Sayeeda Khatoon @ Khatun             ....          Petitioner(s)
                                                            Mr. Laxmi Narayan Patel, Adv.
                                                        -versus-
                             Imran Parwez & Ors.                   ....      Opposite Parties

                                       CORAM:
                                       DR. JUSTICE S.K. PANIGRAHI
         Order                                         ORDER
         No.                                          03.01.2024
            01.               1. This matter is taken up through hybrid arrangement.

                              2. The Petitioner has filed this Criminal Revision challenging

                              the impugned judgment and order dated 11.10.2023 passed

                              by the learned 1st Additional Sessions Judge, Rourkela,

                              Sundargarh in Criminal Appeal No.34 of 2023.

                              3. Heard.

                              4. Admit.

                              5. Issue notice.

                              6. Call for the L.C.R.

                              7. Issue notice to the Opposite Parties by Regd. Post with

                              A.D./Speed Post making it returnable by 29th January, 2024.

                              Requisites shall be filed within three working days hence.

                              8. List this matter on 30th January, 2024.

                     I.A. No.882 of 2023
Signature Not Verified
               1.

Issue notice as above.

Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa

Date: 04-Jan-2024 17:38:11 P.T.O // 2 //

2. Accept one set of process fee.

3. As an interim measure, it is directed that further

proceeding in Misc. Case No.75 of 2019 pending in the

Court of learned J.M.F.C, Biramitrapur shall remain stayed

till the next date of listing of this matter.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa

 
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