Citation : 2024 Latest Caselaw 12582 Ori
Judgement Date : 1 August, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 40653 of 2021
Madan Gopal Nandi & Anr. ..... Petitioners
Mr. B. Routray, Sr. Adv. with
Mr. S. Samal Adv.
-Versus-
State of Odisha and Others ..... Opp. Parties
Mr. A.R. Dash, AGA
CORAM:
THE HON'BLE MR. JUSTICE SASHIKANTA MISHRA
ORDER
01.08.2024
W.P.(C) No. 40653, 60457, 40660, 40661 of 2021
Order No. 1. This matter is taken up through hybrid mode.
12. 2. This matter has been listed under the heading 'TO BE MENTIONED' as while preparing for judgment the information regarding filing of previous writ petitions by the petitioners was felt necessary to be perused by this Court.
3. Learned counsel for the petitioners files list of the writ petitions filed by the petitioners earlier.
4. Heard further arguments
5. Hearing concluded. Judgment reserved.
(Sashikanta Mishra) Judge
A.K. Rana
Designation: PERSONAL ASSISTANT
Date: 01-Aug-2024 19:17:53
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