Jyotirmayee Behera vs Ashok Kumar Gedi And Others
2023 Latest Caselaw 11836 Ori

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                      W.A. No.1212 of 2022

                                           Jyotirmayee Behera                           ....         Appellant
                                                                     Mr. G. Mukherji, Senior Advocate
                                                                      assisted by Mr. A. Rath, Advocate
                                                                   -versus-
                                           Ashok Kumar Gedi and others            ....       Respondents
                                                               Mr. M.K. Panda, Advocate for Res. No.1
                                                           Mr. Debakanta Mohanty, A.G.A. for the State


                                                       CORAM:
                                                       THE CHIEF JUSTICE
                                                       JUSTICE SAVITRI RATHO

                                                                           ORDER

29.09.2023 Order No.

09. 1. This matter is taken up by a separate notice.

2. The judgment in this matter was reserved on 5th September, 2023. The matter is released from the reserve list.

3. Let the matter be listed on 17th October, 2023 before the appropriate Bench for hearing. The interim order passed earlier shall continue till then.

(S. Talapatra) Chief Justice

(Savitri Ratho) Judge S.K. Guin

Signature Not Verified Digitally Signed Signed by: SUBASH KUMAR GUIN Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack Date: 03-Oct-2023 10:10:37