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Ashok Kumar Pradhan And Others vs Union Of India And Others
2023 Latest Caselaw 11827 Ori

Citation : 2023 Latest Caselaw 11827 Ori
Judgement Date : 29 September, 2023

Orissa High Court
Ashok Kumar Pradhan And Others vs Union Of India And Others on 29 September, 2023
                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                               W.P.(C) No.5820 of 2021

                                           Ashok Kumar Pradhan and others                 ....        Petitioners
                                                                          Mr. B. Routray, Senior Advocate
                                                                       assisted by Mr. J. Biswal, Advocate
                                                                      -versus-
                                           Union of India and others                .... Opposite Parties
                                                                         Mr. D.P. Nanda, Senior Advocate
                                                        assisted by Ms. Payal Roy, Advocate for O.P. No.2
                                                                        Mr. M.K. Mishra, Senior Advocate
                                                         assisted by Mr. S. Das, Advocate for O.Ps. 3 to 15
                                                                Mr. S.K. Ojha, Advocate for O.Ps. 16 to 24


                                                       CORAM:
                                                       THE CHIEF JUSTICE
                                                       JUSTICE SAVITRI RATHO

                                                                        ORDER

29.09.2023 Order No.

22. 1. This matter is taken up by a separate notice.

2. The judgment in this matter was reserved on 4th April, 2023. The matter is released from the reserve list.

3. Let the matter be listed on 12th October, 2023 before the appropriate Bench for hearing. The interim order passed earlier shall continue till then.

(S. Talapatra) Chief Justice

(Savitri Ratho) Judge S.K. Guin

Signature Not Verified Digitally Signed Signed by: SUBASH KUMAR GUIN Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack Date: 03-Oct-2023 10:10:37

 
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