Madhab Digal And Others vs State Of Orissa
2023 Latest Caselaw 11795 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                     CRLA No.717 of 2016
                                Madhab Digal and others                 ....         Appellants
                                                                      Mr. H.B. Dash, Advocate
                                                           -versus-
                                State of Orissa                          ....       Respondent
                                                                      Mr. Sonak Mishra, A.S.C.

                                            CORAM:
                                            JUSTICE B. P. ROUTRAY
                                            JUSTICE CHITTARANJAN DASH

                                                         ORDER

27.09.2023 Order No.

23. 1. Heard Mr. H.B. Dash, learned counsel for the Appellants and Mr. Sonak Mishra, learned Additional Standing Counsel for the State-Respondent.

2. Hearing is concluded and judgment reserved.

(B.P. Routray) Judge

(Chittaranjan Dash) Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 27-Sep-2023 19:37:00