Bhabagrahi Bisoi vs Sankirtan Sahu And Others
2023 Latest Caselaw 11793 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           CRA No.237 of 1994


                                        Bhabagrahi Bisoi                                         Appellant

                                                                                                     None
                                                                    -versus-
                                        Sankirtan Sahu and others               ....          Respondents

                                                                      Ms. Anima Kumari Dei, Advocate
                                                            CORAM:
                                                   MR. JUSTICE A.C. BEHERA

                                                                   ORDER

        Order No.                                                 27.09.2023
               11.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsel for the Respondents.

3. None appears from the side of the appellant on call.

4. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 28-Sep-2023 11:39:11