Almighty Technical Institute And vs Hemendra Kumar Sahu And
2023 Latest Caselaw 11789 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     R.S.A. No. 423 of 2011

                                   Almighty Technical Institute and   ....             Appellant(s)
                                   others
                                                                            Mr.G.N.Parida,Adv.
                                                                                on behalf of
                                                                           Mr.S.P.Mishra,Sr.Adv.
                                                              -versus-

                                   Hemendra Kumar Sahu and            ....          Respondent(s)
                                   others                                   Mr. J.Biswal, Adv.
                                                                               On behalf of
                                                                           Mr.B. Routray,Sr.Adv.


                                            CORAM:
                                            JUSTICE ANANDA CHANDRA BEHERA
                                                         ORDER

             Order No.                                  27.09.2023
                  23.              1.     This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr. G. N. Parida, learned counsel for the Appellants and Mr. J. Biswal, learned counsel for the Respondents.

3. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 28-Sep-2023 11:56:51