Dr. Tribikram Debata vs State Of Odisha & Ors
2023 Latest Caselaw 11787 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        W.P.(C). No. 27118 of 2023
                      Dr. Tribikram Debata               ...                         Petitioner

                                                                        Ms. P.Rath, Advocate

                                                       -Versus -
                      State of Odisha & Ors             ....                  Opposite Parties
                                                                              Mr. S. N.Dash,
                                                                          Additional Standing
                                                                                      Counsel

                                   CORAM:
                                     JUSTICE SASHIKANTA MISHRA
                                             ORDER

27.09.2023 Order No.

01.

1. This matter is taken up through hybrid mode.

2. Hearing concluded, Judgment reserved.

3. Parties may file note of submissions and memo, citations if any, within a week.

(Sashikanta Mishra) Judge

Deepak

Signature Not Verified Digitally Signed Signed by: DEEPAK PARIDA Reason: Authentication Location: OHC, Cuttack Date: 03-Oct-2023 10:43:12