M/S. Radha Govindo Roy Jewellers vs Unknown
2023 Latest Caselaw 11731 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.20081 of 2020

                        M/s. Radha Govindo Roy Jewellers, ....          Petitioner
                        Cuttack
                                                    Mr. T.K. Satapathy, Advocate
                                              -versus-
                        Commissioner of Commercial Taxes, ....           Opposite
                        Cuttack and others                               Parties
                                                   Mr. S. Mishra, SC for Revenue

                                   CORAM:
                                   DR. JUSTICE S.K. PANIGRAHI
                                   MR JUSTICE G. SATAPATHY

                                                  ORDER

26.09.2023 Order No.

07. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge Kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 26-Sep-2023 18:30:45