Jagabandhu Chand vs Directorate Of Enforcement
2023 Latest Caselaw 11728 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                BLAPL No.2635 of 2023

                                 Jagabandhu Chand                  ....       Petitioner
                                                                   Mr. J. Pal, Advocate

                                                        -versus-
                                 Directorate of Enforcement        ....      Opp. Party
                                                       Mr. G.K. Agarwal, Advocate(ED)


                                                          CORAM:

                                                 JUSTICE G. SATAPATHY
                                                     ORDER(ORAL)

        Order No.                                      26.09.2023
           09.                   1.     This   matter is taken up through        Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard, Mr. J. Pal learned counsel for the Petitioner and Mr. G.K. Agarwal, learned counsel for E.D.

3. Hearing is concluded and Judgment is reserved.

(G. Satapathy) Judge Priyajit

Signature Not Verified Digitally Signed Signed by: PRIYAJIT SAHOO Designation: Jr. Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA Date: 27-Sep-2023 14:17:42