Citation : 2023 Latest Caselaw 11726 Ori
Judgement Date : 26 September, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No. 7801 of 2023
Bijendra Singh .... Petitioner
Mr. S. Manohar, Advocate
-versus-
State of Odisha .... Opposite Party
Mr. A. Pradhan, ASC
CORAM: JUSTICE V. NARASINGH
ORDER
26.09.2023 Order No.
06. 1. Learned counsel for the Petitioner seeks an adjournment to submit the judgments on which he is relying on.
2. Accordingly, list this matter on 12.10.2023 at 2:00 P.M..
(V. NARASINGH) Judge Santoshi
Signature Not Verified Digitally Signed Signed by: SANTOSHI LENKA Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 27-Sep-2023 20:45:15
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