Rama Chandra Behera vs Chandramani Rath &
2023 Latest Caselaw 11717 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               RSA NO.399 OF 2018

                             Rama Chandra Behera             ....                  Appellant
                                                              Mr.S.P. Mishra, Sr. Advocate

                                                          -versus-
                             Chandramani Rath &               ....              Respondents
                             Another                                    Mr. S. K. Nayak-2,
                                                                                  Caveator
                                      CORAM:
                                      MR. JUSTICE D.DASH
                                                      ORDER

                Order No.                            26.09.2023
                  04.          1.         This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr. S.P. Mishra, learned Senior Counsel for the Appellant and Mr. S. K. Nayak-2, learned Counsel for the Respondents in the matter of hearing on admission.

3. The hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Gitanjali

Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 29-Sep-2023 16:19:05