Md. Mustaque Ahmed vs Md. Jamal Akhtar (Since
2023 Latest Caselaw 11716 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               RSA NO.416 OF 2017

                             Md. Mustaque Ahmed           ....                   Appellant
                                                           Mr. S. P. Mishra, Sr.Advocate

                                                       -versus-
                             Md. Jamal Akhtar (Since       ....               Respondents
                             Dead) by his LRs & Others              Mr.S. Rath, Advocate
                                      CORAM:
                                      MR. JUSTICE D.DASH
                                                      ORDER

                Order No.                            26.09.2023
                  10.          1.         This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard learned counsel for the Appellant and learned counsel for the Respondents.

3. Hearing being concluded; judgment is reserved.

(D. Dash), Judge.

Gitanjali

Signature Not Verified Digitally Signed Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 29-Sep-2023 16:19:05