Rajkishore Patra vs State Of Odisha And
2023 Latest Caselaw 11715 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.2499 of 2022

                            Rajkishore Patra                      ....                     Petitioners
                                                                            Mr. N. Lenka, Advocate

                                                               -versus-
                            State of Odisha and
                            Others                                ....             Opposite Parties
                                                                                    State Counsel

                                                 CORAM:
                                     JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                 ORDER

26.09.2023 Order No.

13. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Memo containing the judgment filed in Court be kept in record.

3. As requested by Mr. N. Lenka, learned counsel for the Petitioner, list this matter on 29th of September, 2023.

(Biraja Prasanna Satapathy) Judge

Subrat

Signature Not Verified Digitally Signed Signed by: SUBRAT KUMAR BARIK Reason: ..

Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Sep-2023 12:35:15