Dr. Smita Patra vs State Of Odisha And
2023 Latest Caselaw 11712 Ori

                                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                             W.P.(C) (OAC) No.1184 of 2019

                            Dr. Smita Patra                       ....                     Petitioner
                                                                    Mr. Dr. J.K. Lenka, Advocate

                                                               -versus-
                            State of Odisha and
                            Others                                ....           Opposite Parties
                                                                           Mr. R.N. Mishra, AGA
                                                                    Mr. A. Behera, Adv. for O.P.2
                                                                    Mr. D. Panda, Adv. for O.P.3

                                                 CORAM:
                                     JUSTICE BIRAJA PRASANNA SATAPATHY

                                                                 ORDER

26.09.2023 Order No.

25. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the Parties.

3. Hearing is concluded and the order/judgment is reserved.

(Biraja Prasanna Satapathy) Judge

Subrat

Signature Not Verified Digitally Signed Signed by: SUBRAT KUMAR BARIK Reason: ..

Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Sep-2023 12:35:15