Gopal Chandra Mishra vs Rabinarayan Mishra And Others
2023 Latest Caselaw 11658 Ori

Signature Not Verified
Digitally Signed
Signed by: MADHUSMITA SAHOO
Designation: Junior Stenographer
Reason: Authentication
Location: High Court of Orissa, Cuttack
Date: 26-Sep-2023 13:43:31


                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                               CMP No. 836 OF 2023
                                               Gopal Chandra Mishra                 ....       Petitioner
                                                                 Mr. Jitendra Kumar Mishra-2, Advocate
                                                                      -versus-
                                               Rabinarayan Mishra and others             ....    Opp. Parties


                                                    CORAM:
                                                    JUSTICE K.R. MOHAPATRA
                                                                    ORDER

                   Order No.                                       25.09.2023
                         2.               1.      This matter is taken up through hybrid mode.

2. Copy of the appellate Judgment filed by Mr. Mishra, learned counsel for the Petitioner is taken on record.

3. As prayed for, put up this matter on 6th November, 2023.

                                                                            (K.R. Mohapatra)
           ms                                                                     Judge