Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dillip Ranjan Nayak vs Himadri Nandini Swain
2023 Latest Caselaw 11656 Ori

Citation : 2023 Latest Caselaw 11656 Ori
Judgement Date : 25 September, 2023

Orissa High Court
Dillip Ranjan Nayak vs Himadri Nandini Swain on 25 September, 2023
                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       MATA No. 301 of 2023
               Dillip Ranjan Nayak               .........                  Appellant
                                                       Mr. B.P. Mohanty, Advocate
                                                 Versus
               Himadri Nandini Swain             ..........              Respondent

              CORAM:
                                            JUSTICE SAVITRI RATHO
                                            JUSTICE M.S. SAHOO
                                                               ORDER

21.09.2023 Order No.

01. (Through Hybrid Mode)

1. This appeal has been filed challenging the judgment dated 03.08.2023 passed by the learned Judge, Family Court, Jajpur in Civil Proceeding No. 77 of 2019 dismissing the application filed by the appellant under Section 12 read with Section 5(ii) of the Hindu Marriage Act, 1955 praying for a declaration that the marriage solemnized between the parties was voidable.

2. Mr. B.P. Mohanty, learned counsel for the appellant submits that in a separate proceeding under Section 125 of Cr.P.C., the respondent has been awarded monthly maintenance of Rs.7,000/- per month. Although the appellant has challenged the said order, he is paying Rs.7,000/- per month to the respondent towards monthly maintenance.

3. Issue notice on the question of admission to the sole respondent by Registered Post with A.D returnable within four weeks, requisites for which shall be filed by 25.09.2023.

4. List this matter on 16.11.2023.




Signature Not Verified                                                         (Savitri Ratho)
Digitally Signed                                                                   Judge
Signed by: PUSPANJALI MOHAPATRA
Designation: Personal Assistant
Reason: Authentication
Location: Orissa High Court
Date: 26-Sep-2023 17:57:21
                                                                               (M.S. Sahoo)
                                                                                  Judge
                 puspa
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter