Hazi Abdul Majid @ vs Sayed Zinda
2023 Latest Caselaw 11650 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                RSA No.332 of 2018

                             Hazi Abdul Majid @          ....                        Appellant
                             Babu Bhai
                                                                      Mr.S. Mantri, Advocate

                                                         -versus-
                             Sayed Zinda                ....                      Respondent

Mr. M.Mohanty, Advocate through Caveat

CORAM:

                                       JUSTICE D.DASH

             Order                                       ORDER
             No.                                        25.09.2023
               06.           1.      This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard learned Counsel for the Appellant and learned Counsel for the Respondent.

3. Hearing being concluded; the judgment is reserved.

4. Accepting the submission of the learned Counsel for the Appellant, he is permitted to file the written note of submission by the end of this week.

(D.Dash) Judge

Signature Not Verified Digitally Signed Gitanjali Signed by: GITANJALI NAYAK Reason: Authentication Location: OHC Date: 29-Sep-2023 16:16:54