Dr. (Retd.)Ashok Kumar Panda vs State Of Odisha And Others
2023 Latest Caselaw 11649 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           W.P.(C) No. 9786 OF 2022
                        Dr. (Retd.)Ashok Kumar Panda      ....            Petitioner(s)
                                                               Mr.S.K.Mishra,Sr.Adv.

                                                      -versus-

                        State of Odisha and others            ....         Opposite Party(s)
                                                                        Mr.H.M.Dhal,AGA
                                     CORAM:
                                     JUSTICE SIBO SANKAR MISHRA
                                                     ORDER

Order No. 25.09.2023

07. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Hearing concluded. Judgment is reserved.

(S. S. Mishra) Judge Swarna

Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 29-Sep-2023 16:40:57