Suryakanti Sahoo @ Pinu Sahoo vs State Of Odisha
2023 Latest Caselaw 11648 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   ABLAPL No.9684 of 2023

                           Suryakanti Sahoo @ Pinu Sahoo                ....          Petitioners
                           and another
                                                                       Mr.Amit Biswal, Advocate

                                                            -versus-
                           State of Odisha                             ....          Opp. Party
                                                                       Mr. M.K.Mohanty, A.S.C.
                                                         CORAM:

                                            JUSTICE A.K. MOHAPATRA
                                                        ORDER

Order No.                                              25.09.2023

    01.               1.       This matter is taken up through Hybrid Arrangement (Virtual
                      /Physical Mode).

2. It appears that the earlier bail application was disposed of by Hon'ble Mr. Justice S.K.Sahoo. In view of the judgment of Padhani Jani's case as well as Standing Order of this Court, Registry is directed to place this matter before the assigned Bench.

( A.K. Mohapatra) Judge RKS

Signature Not Verified Digitally Signed Signed by: RAMESH KUMAR SINGH Designation: Ex-A.R.-cum-Sr. Secretary Reason: Authentication Location: High Court of Orissa Date: 02-Oct-2023 14:41:38