Goutam Kumar Dash vs Unknown
2023 Latest Caselaw 11600 Ori

                                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No. 29776 of 2023
                       Goutam Kumar Dash                          ....                   Petitioner
                                                                       Mr. B.S. Tripathy, Advocate
                                                          - Versus -

                       State of Odisha                                 ....              Opp.Party
                                                               Mr. A.K. Parija, Advocate General
                                                     with Mr. A. Behera, Addl. Standing Counsel

                                             CORAM:
                                               JUSTICE SASHIKANTA MISHRA
                                                       ORDER

22.09.2023

Order No. 1. This matter is taken up through hybrid mode.

4.

2. Hearing concluded. Judgment reserved.

3. Parties may file their written note of submissions, if any, by Monday(25.09.2023).

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant Reason: Authentication

Date: 22-Sep-2023 19:43:01