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State Of Odisha & Another vs Jugal Kishore Dash & Another
2023 Latest Caselaw 11577 Ori

Citation : 2023 Latest Caselaw 11577 Ori
Judgement Date : 22 September, 2023

Orissa High Court
State Of Odisha & Another vs Jugal Kishore Dash & Another on 22 September, 2023
                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P(C)No.13572 of 2021
          State of Odisha & Another                    .....                                   Petitioners
                                                                                  Mr.S.S. Kanungo, AGA

                                                          Vs.
          Jugal Kishore Dash & Another                    .....                           Opposite parties
                                                                      Mr. Biraja Prasanna Das, Advocate
                                                                                                (O.P.1)

                             CORAM:
                                 DR. JUSTICE B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                 ORDER

22.09.2023 Order No. This matter is taken up through hybrid mode.

2. As it appears, the order impugned has been passed on 29.11.2018, the writ petition has been filed on 09.04.2021, which is more than two years of passing of the order impugned. Therefore, the writ petition suffers from delay and laches.

3. In that view of the matter, this Court is not inclined to entertain this writ petition at this belated stage, as the writ petition suffers from delay and laches, in view of the judgment/order of this Court in the case of State of Odisha v. Surama Manjari Das (in W.P.(C) No.15763 of 2021 dismissed on 16.07.2021), which has been confirmed by the Apex Court in SLP(C) Diary No.9259 of 2023 vide order dated 02.03.2023.

4. Accordingly, the writ petition merits no consideration and the same is hereby dismissed.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: ASWINI AswiniKUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 22-Sep-2023 15:42:24

 
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