Abanti Panda vs Bansidhar Panda & Others
2023 Latest Caselaw 11556 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                RSA NO. 218 OF 2023
                            Abanti Panda                      ....            Appellant
                                                     Mr. Gajendranath Rout, Advocate.
                                                   -versus-
                            Bansidhar Panda & Others          ....        Respondents
                                                         Mr. S.K. Pradhan, Advocate.
                                      CORAM:
                                      MR. JUSTICE D.DASH
                                                  ORDER

22.09.2023 RSA NO. 218 OF 2023 & Order No. RSA NO. 219 OF 2023

04. 1. The matters are taken up through Hybrid Arrangement (virtual/physical) mode.

2. Since both the Appeals arise out of one suit i.e. Civil Suit No.103 of 2012 and have been directed against the two judgments followed by decrees passed by the learned First Appellate Court; one in the Appeal filed by the Plaintiff and another by the Defendant No.2, those are taken up together for hearing on admission.

3. The Appeals are admitted to answer the following substantial question of law:-

(i) Whether the First Appellate Court is right in upsetting the finding of the Trial Court that the Plaintiff and Defendant No.2 are the adopted daughter and son of Defendant No.1 being so given by their natural parents and taken on adoption on same day by the original Defendant No.1 and his wife?

4. On consent of the learned Counsels for the parties, the Appeals are heard on merit to answer the above substantial question of law.

5. Hearing being concluded.

Signature Not VerifiedJudgment is reserved.

Digitally Signed
Signed by: NARAYAN HO
Designation: Peresonal Assistant                                                  (D. Dash),
Reason: Authentication
Location: OHC                                                                       Judge.
Date: 25-Sep-2023 16:19:31
         Narayan