Lala Rana vs State Of Odisha
2023 Latest Caselaw 11535 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRA. No.313 of 1992


                                        Lala Rana                                               Appellant

                                                                                Mr. D. Panda, Advocate
                                                                   -versus-
                                        State of Odisha                        ....           Respondent

                                                                                Mr. S. Pattanaik, A.G.A.
                                                             CORAM:
                                                    MR. JUSTICE A.C. BEHERA

                                                                   ORDER

        Order No.                                                 21.09.2023
               14.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsel for the parties.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 22-Sep-2023 12:02:52