Kanhei Sahu vs Bhaktahari Sahu And Others
2023 Latest Caselaw 11534 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                          CRA. No.240 of 1995


                                        Kanhei Sahu                                           Appellant

                                                                      Mr. D. Pr. Pattanaik, Advocate
                                                                 -versus-
                                        Bhaktahari Sahu and others          ....         Respondents

                                                                                                   None
                                                            CORAM:
                                                   MR. JUSTICE A.C. BEHERA

                                                                   ORDER

        Order No.                                                 21.09.2023
               14.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsel for the appellant.

3. None appears from the side of the respondent on call.

4. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 22-Sep-2023 12:02:53