M/S. La Developers vs Commissioner Of Income-Tax
2023 Latest Caselaw 11531 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             ITA No.70 of 2022

                        M/s. LA Developers, Khordha              ....         Appellant
                                                               Mr. P.C. Sethi, Advocate
                                               -versus-
                        Commissioner of Income-Tax-1,            ....      Respondents
                        Bhubaneswar and others

                                  Mr.T.K.Satapathy, Senior Standing Counsel(Revenue)

                                   CORAM:
                                   DR. JUSTICE S.K. PANIGRAHI
                                   MR JUSTICE G. SATAPATHY

                                                   ORDER

21.09.2023 Order No.

03. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Signature Not Verified Judge Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Kishore Reason: Authentication Location: High Court of Orissa Date: 21-Sep-2023 18:36:39