Mamata Das vs State Of Odisha & Ors
2023 Latest Caselaw 11528 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  W.P.(C) No.4218 of 2021
                                   Mamata Das                            ....           Petitioner
                                                                         Mr. S.B. Jena, Adv. with
                                                                             Mr. A. Swain, Adv.
                                                             -versus-

                                   State of Odisha & Ors.                ....   Opposite Parties

                                                                         Mr. Ch.S. Mishra, AGA
                                                                         Mr. P.K. Satpathy, Adv.

                                            CORAM:
                                            Dr. JUSTICE S.K. PANIGRAHI
                                                             ORDER

Order No. 21.09.2023

09. 1. This matter is taken up through hybrid

arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

( Dr. S.K. Panigrahi) Judge

Ayaskanta

Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa