M/S. Oriclean Private Limited vs Unknown
2023 Latest Caselaw 11527 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      W.P.(C) No.35140 of 2021

              M/s. Oriclean Private Limited,            ....        Petitioner
              Cuttack
                                                       Mr. B.P. Das, Advocate
                                        -versus-
              Assistant Commissioner of Income         ....        Opposite
              Tax, Circle TDS, Bhubaneswar and                     Parties
              others
                      Mr. S.S. Mohapatra, Sr. SC for Income Tax Department
                                 Mr. S.R. Mohapatra, Advocate for OPNo.4

                                W.P.(C) No.30312 of 2020

              M/s. Oriclean Private Limited,            ....        Petitioner
              Cuttack
                                                       Mr. B.P. Das, Advocate
                                        -versus-
              Assistant Commissioner of Income         ....        Opposite
              Tax, Circle TDS, Bhubaneswar and                     Parties
              others
                      Mr. S.S. Mohapatra, Sr. SC for Income Tax Department

                         CORAM:
                         DR. JUSTICE S.K. PANIGRAHI
                         MR JUSTICE G. SATAPATHY

                                           ORDER

21.09.2023 Order No.

10. 1. This matter is taken up through hybrid arrangement.

2. Pursuant to the order dated 13.09.2023, parties have filed

their short written notes of submission in Court today. The

same be kept on record.

3. Heard learned counsel for the Parties.

4. Hearing is concluded. Judgment/order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge Kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 21-Sep-2023 18:36:39